Jitendra @ Chandi vs State Of Rajasthan Through Pp
2022 Latest Caselaw 183 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 201/2018

                                    Jitendra @ Chandi
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan Through Pp.
                                                                                                    ----Respondent

For Appellant(s) : Mr. Harendra Singh through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

07/01/2022

List this matter for hearing on 10.01.2022, as a first case.

Application for suspension of sentence is kept pending.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /4

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