Menpal vs State Of Rajasthan
2022 Latest Caselaw 131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2325/2021

Menpal S/o Shri Raja Ram, Aged About 44 Years, Ward No. 4, Near Pco Tower, Village 4Djm, 48 Gba, Vijaynagar, Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Ved Prakash Lakhotiya, Deputy Superintendent Of Police, Anti Corruption Bureau, Sri Ganganagar.

----Respondents

For Petitioner(s) : Mr. D.S. Thind Ms. Sapna Vaishnav For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/01/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition at this stage.

Accordingly, this criminal misc. petition is dismissed as

withdrawn at this stage.

(VIJAY BISHNOI),J

19-mohit/-

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