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Deepa Ram @ Deepak @ Dipi vs State
2022 Latest Caselaw 1019 Raj

Citation : 2022 Latest Caselaw 1019 Raj
Judgement Date : 20 January, 2022

Rajasthan High Court - Jodhpur
Deepa Ram @ Deepak @ Dipi vs State on 20 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1362/2020

Deepa Ram @ Deepak @ Dipi S/o Sohan Lal @ Sona Ram, Aged About 19 Years, By Caste Bawri, R/o Bawri Basti, Dalley Kha Ki Chakki, Masuriya, Jodhpur.

----Petitioner Versus

1. State, Through P.p.

2. Sharwan Lohar S/o Shri Harji Ram, By Caste Lohar, R/o Jhugi Jhopdi, Near Dalley Kha Ki Chakki, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Neel Kamal Bohra (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/01/2022

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. petition, however, seeks liberty for the

petitioner to raise all his defence before the trial court at the

appropriate stage.

Accordingly, this criminal misc. petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J 10-Arun/-

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