Dinesh vs State Of Rajasthan
2022 Latest Caselaw 1018 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4258/2021

Dinesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/01/2022

List the matter after two weeks while showing name of

Mr. Shankar Dayal Goswami as counsel for the petitioner in the

cause list.

(VIJAY BISHNOI),J 99-mohit/-

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