State Of Rajasthan vs Smt. Pushpa Kanwar
2022 Latest Caselaw 3122 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16240/2021

State Of Rajasthan

----Petitioner Versus Smt. Pushpa Kanwar

----Respondent

For Petitioner(s) : Mr. D.K. Joshi, AGC (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/02/2022

Learned AGC appearing on behalf of the petitioner - State

has submitted that he has already filed certified copy of the

judgment dated 05.11.2019 (Annex.-8) passed by the Board of

Revenue Rajasthan, Ajmer.

Office to check and proceed.

(VIJAY BISHNOI),J 3-Arun/-

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