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State vs Aman @ Mushahid
2022 Latest Caselaw 3121 Raj

Citation : 2022 Latest Caselaw 3121 Raj
Judgement Date : 28 February, 2022

Rajasthan High Court - Jodhpur
State vs Aman @ Mushahid on 28 February, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 469/2017

State

----Appellant Versus Aman @ Mushahid

----Respondent

For Appellant(s) : Mr. AR Choudhary, PP For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/02/2022

Four weeks' time is granted for filing correct address of sole

accused-respondent. Upon filing the same, notices be issued to

the sole accused-respondent, returnable within eight weeks.

(MANOJ KUMAR GARG),J 1-MS/-

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