Rajasthan High Court - Jodhpur
State Of Rajasthan vs Smt. Meena Meghwal on 28 February, 2022
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Review Petition (Writ) No. 130/2021
1. State Of Rajasthan, Through Principal Secretary
(Education), Department Of Education, Rajasthan Govt.
Secretariat, Jaipur (Rajasthan).
2. The Secretary, Education Department, Govt. Secretariat,
Jaipur, (Raj).
3. Director, Secondary Education, Bikaner, District Bikaner,
Rajasthan.
4. Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
5. The District Education Officer (Elementary), District
Dungarpur, Rajasthan.
6. The District Education Officer (Secondary), District
Dungarpur, Rajasthan.
7. The District Education Officer (Elementary), District
Banswara, Rajasthan.
8. The District Education Officer (Secondary), District
Banswara, Rajasthan.
9. The District Education Officer (Elementary), District
Udaipur, Rajasthan.
10. The District Education Officer (Secondary), District
Udaipur, Rajasthan.
11. The District Education Officer (Elementary), District
Pratapgarh, Rajasthan.
12. The District Education Officer (Secondary), District
Pratapgarh, Rajasthan.
13. The District Education Officer (Elementary), District
Rajsamand, Rajasthan.
14. The District Education Officer (Secondary), District
Rajsamand, Rajasthan.
----Petitioners
Versus
1. Smt. Meena Meghwal D/o Vardi Chandra, Aged About 42
Years, 26, Kalka Mata Road, Ganesh Nagar, Pahda,
District Udaipur, Rajasthan.
2. Dinesh Kumar Joshi, Aged About 42 Years, Viage Post
Bagidoura, Tehsil Bagidoura, District Banswara, Rajasthan
- 327601.
3. Vandana Ninama, Aged About 39 Years, Village Post
Sagwa, Tehsil Sajjangarh, District Banswara, Rajasthan.
4. Hitesh Kumar Trivedi, Aged About 42 Years, Sector-9,
Savina, District Udaipur, Rajasthan.
5. Ashok Kumar Verma, Aged About 42 Years, Plot No.36,
Avadhpuri, Mahesh Nagar, District Jaipur, Rajasthan.
(2 of 3) [WRW-130/2021]
6. Vinod Kumar Chandela, Aged About 41 Years, Village Post
Garhi Sawai Ram, Tehsil Rani, District Alwar, Rajasthan.
7. Kheldas Meena, Aged About 41 Years, Village Post Ajnoti,
Tehsil Sawai Madhopur, District Sawai Madhopur,
Rajasthan.
8. Batti Lal Meena, Aged About 50 Years, Village Bilopa, Post
Dekawa, Tehsil Sawai Madhopur, District Sawai Madhopur,
Rajasthan.
9. Jitendra Lot, Aged About 40 Years, 199-200, I-Block,
Double Storey, Virat Nagar, Sector-14, District Udaipur,
Rajasthan.
10. Narayan Singh, Aged About 40 Years, Dapatta Bheem,
District Rajsamand, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Kamal Kishore Bissa
JUSTICE DINESH MEHTA
Order
28/02/2022
1. The defects pointed out by the Registry are overruled.
2. The present review petition is directed against the order
dated 04.09.2020, passed by this Court in writ petition filed by the
respondents.
3. A perusal of the order under consideration reveals that
though learned counsel for the petitioners had placed reliance on
the judgment rendered in case of Ramesh Chand Saini & Ors.
Vs. State of Rajasthan & Ors. : D.B. Civil Writ Petition
No.4253/2019) and order dated 17.05.2018, passed in the case
of Lekhraj Meena & Ors. Vs. State of Rajasthan & Ors. : S.B.
Civil Writ Petition No.10692/2018, but the Court has not
given its verdict about the applicability of the above referred
judgments, considering that the petitioners had simply sought a
(3 of 3) [WRW-130/2021]
liberty to make a representation before the authorities concerned
to decide their rights in light of the judgments aforesaid.
4. It is pertinent that while disposing of the writ petition, this
Court has not given any finding about the petitioners' case being
covered by the judgments relied upon.
5. Hence, this Court does not find any error apparent on the
face of the record because rights of the petitioners have not been
decided. Obviously, the respondents shall be free to decide
petitioners' representation in accordance with law while
considering the referred judgments.
6. The review petition is, therefore, dismissed.
7. Stay application also stands disposed of accordingly.
(DINESH MEHTA),J
4-pooja/-
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