The Rajasthan Public Service ... vs Neetu Arora
2022 Latest Caselaw 2940 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 844/2019

The Rajasthan Public Service Commission, Through Its Secretary, Gugra Ghati, Jaipur Road, Ajmer.

----Appellant Versus

1. Neetu Arora W/o Nitin Kumar Chugh D/o Vishwa Bandhu Arora, R/o House No 230, Durga Colony, Hanumangarh Junction, Tehsil And Dist Hanumangarh.

2. The State Of Rajasthan, Through The Secretary Department Of Personnel, Government Of Rajasthan, Jaipur.

----Respondents Connected With D.B. Spl. Appl. Writ No. 713/2019 Rajasthan Public Service Commission, Through Its Secretary, Gugra Ghati, Jaipur Road, Ajmer.

----Appellant Versus

1. Dhiraj Sharma D/o Shri Babu Lal, C/o Banshi Dhar Upadhyay Near Bus Stand Gurudwara Road, Vpo Sahawa Taranagar, Dist. Churu.

2. The State Of Rajasthan Through The Secretary, Department Of Personnel, Government Of Rajasthan, Jaipur.

----Respondents D.B. Spl. Appl. Writ No. 915/2019 The Rajasthan Public Service Commission, Through Its Secretary, Gugra Ghati, Jaipur Road, Ajmer.

----Appellant Versus

1. Hemendra Singh Bhati S/o Shri Chandra Singh Bhati, R/o Plot No. 20, Hanumant B, Bjs Colony, Jodhpur.

2. The State Of Rajasthan, Through The Secretary, Department Of Personnel, Government Of Rajasthan, Jaipur.

----Respondents D.B. Spl. Appl. Writ No. 973/2019 The Rajasthan Public Service Commission, Through Its Secretary, Gugra Ghati, Jaipur Road, Ajmer.

                                                                 ----Appellant
                                 Versus



                                                                                  (2 of 2)                  [SAW-844/2019]

1. Naresh Kumar Rajpurohit S/o Gopal Singh, Aged About 32 Years, Near Bheruji Temple, Chopara Badi, Old Line Gangashahar, Bikaner.

2. The State Of Rajasthan, Through The Secretary Department Of Personnel, Government Of Rajasthan, Jaipur.

----Respondents

For Appellant(s) : Mr. Khet Singh For Respondent(s) : Mr. Sunil Beniwal Mr. Himmat Jagga

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

23/02/2022

Heard.

Learned counsel for the appellants submits the in view of the

judgment passed in similar cases, one of them being order dated

20.05.2019 passed in DB Special Appeal Writ No.1760/2018, all

the appeals are liable to be disposed of as infructutous.

In view of the order dated 20.05.2019 passed in DB Special

Appeal Writ No.1760/2018 these petitions are disposed of. Stay

petition and all other pending applications are disposed of

accordingly.

(MADAN GOPAL VYAS),J (M. M. SHRIVASTAVA),J 11-14 nidhi/-

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