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Ranveer Singh vs State Of Rajasthan
2022 Latest Caselaw 2868 Raj

Citation : 2022 Latest Caselaw 2868 Raj
Judgement Date : 21 February, 2022

Rajasthan High Court - Jodhpur
Ranveer Singh vs State Of Rajasthan on 21 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4129/2021

Ranveer Singh S/o Narayanram, Aged About 44 Years, R/o Jabasar P.s. Malsisar At Present Ward No. 05, Basant Vihar, Jhunjhunu.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shree Kant Verma For Respondent(s) : Mr. Mahipal Bishnoi, PP assisted by Ms. Kamla Goswami

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/02/2022

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

petition, however, seeks liberty for the petitioner to raise all his

defence before the appropriate forum at the appropriate stage.

Accordingly, this criminal misc. petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J 8-Arun/-

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