Narayan Ram vs Lrs.Of Jetha Ram And Ors
2022 Latest Caselaw 2763 Raj

(1 of 1) [CSA-219/2012]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 219/2012

Narayan Ram

----Appellant Versus Lrs.of Jetha Ram And Ors.

----Respondent

For Appellant(s) : Mr. RS Mankad For Respondent(s) : Ms. Rakhi Choudhary

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/02/2022

Put up after four weeks, as prayed.

Till next date, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 137-MS/-

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