Moiz vs Lrs Of Raman Lal
2022 Latest Caselaw 2762 Raj

(1 of 1) [CSA-8/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 8/2021

Moiz

----Appellant Versus Lrs Of Raman Lal

----Respondent

For Appellant(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. Hanuman Ram

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/02/2022

Put up after four weeks, as prayed.

Till next date, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 145-MS/-

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