Sanjay Modi vs State Of Rajasthan
2022 Latest Caselaw 2759 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 796/2022

Sanjay Modi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Goverdhan Singh (through VC) Mr. Prameshwar Pilania (through VC) Mr. Rajak Khan For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/02/2022

List the matter after two weeks along with SB Criminal Misc.

Petition No.424/2022.

(VIJAY BISHNOI),J 30-Arun/-

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