Pratip Chadhuri vs State Of Rajasthan
2022 Latest Caselaw 2705 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 269/2022

Pratip Chadhuri

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Misc(pet.) No. 2771/2021

2. S.B. Criminal Misc(pet.) No. 6068/2021

3. S.B. Criminal Misc(pet.) No. 6072/2021

4. S.B. Criminal Misc(pet.) No. 6290/2021

5. S.B. Criminal Misc(pet.) No. 6345/2021

For Petitioner(s) : Mr. P.Chidambaram, Sr. Adv (through VC) Mr. Vineet Jain, Sr. Adv. Mr. Vikas Balia, Sr. Adv. with Mr. Akhilesh Rajpurohit, Mr. Kartik Lodha, Mr. Abhishek Mehta, Mr. Ashu Kansal, Mr. Karan Batura, Mr. Falgun Buch, Mr. Rahul Rajprohit For Respondent(s) : Mr. Saransh Saini (through VC) Mr. D.S. Sodha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/02/2022

At the request of learned counsel for the parties, let these

matters be listed on 07th March, 2022.

Interim orders passed in SB Criminal Misc. Petition

Nos.2271/21, 6068/21, 6072/21, 6290/21 and 6345/21 are

extended till the next date of hearing.

(VIJAY BISHNOI),J 114 -Arun/-

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