Uda Ram vs State Of Rajasthan
2022 Latest Caselaw 2685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 32/2022

Uda Ram S/o Rupa Ram, Aged About 55 Years, B/c Prajapat, R/o Lakhu, P.s. Dhorimana, Dist. Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Chaina Ram S/o Sh. Anda Ram, B/c Prajapat, R/o Amadekar Nagar, Lekhu, Teh. Dhorimana, Dist. Barmer.

----Respondents Connected With S.B. Criminal Misc(Pet.) No. 6728/2021 Ramjeevan S/o Sh. Hari Ram, Aged About 30 Years, B/c Bishnoi, R/o Dhorimana, Dist. Barmer.

----Petitioner Versus

1. State Of Rajasthan-State, Through Pp

2. Chaina Ram S/o Sh. Anda Ram, B/c Prajapat, R/o Amadekar Nagar, Lekhu, Tehsil Dhorimana, Dist. Barmer.

----Respondents

For Petitioner(s) : Mr. Sudhir Saruparia Mr. Pritam Solanki For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/02/2022

Learned counsel for the petitioners, without arguing the

matters on merits, has submitted that they do not want to press

these criminal misc. petitions, however, seeks liberty for the

petitioners to raise all their defence before the trial court at the

appropriate stage.

(2 of 2) [CRLMP-32/2022]

Accordingly, these criminal misc. petitions are dismissed as

not pressed with the liberty sought for.

(VIJAY BISHNOI),J 2-3-Arun/-

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