Rameshwar @ Dinesh @ Ramesh vs State Of Rajasthan
2022 Latest Caselaw 2680 Raj

(1 of 1) [SOSA-863/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 863/2021

Rameshwar @ Dinesh @ Ramesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhushan Singh Charan For Respondent(s) : Mr. B.R. Bishnoi, AGC Mr. Mahesh Thanvi (Amicus Curiae)

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

15/02/2022

The Registry is directed to supply copy of the memo of

appeal and the impugned judgment to the learned counsel Shri

Mahesh Thanvi who appears on behalf of the complainant as

Amicus Curiae. His name shall henceforth be shown in the cause

list.

The matter shall be posted for orders on 23.02.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

23-/Devesh/-

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