Raju Singh Chauhan vs State Of Rajasthan
2022 Latest Caselaw 2612 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 199/2022

Raju Singh Chauhan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/02/2022

Learned counsel for the petitioner has submitted that he has

produced some documents, however, the same are not tagged

with the file.

The factual report submitted by the learned Public Prosecutor

is taken on record.

Call for case diary.

List the matter on 22.02.2022.

(VIJAY BISHNOI),J 9-Arun/-

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