Lakhvinder Singh vs State Of Rajasthan
2022 Latest Caselaw 2611 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2/2022

Lakhvinder Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mohan Lal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/02/2022

Learned counsel for the petitioner prays for and is granted a

week's time to seek instructions from the petitioner whether he

ready to deposit 20% of the cheque amount or not.

List the matter after one week.

(VIJAY BISHNOI),J 1-Arun/-

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