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Chetanya Kumar Paliwal vs State Of Rajasthan
2022 Latest Caselaw 2610 Raj

Citation : 2022 Latest Caselaw 2610 Raj
Judgement Date : 14 February, 2022

Rajasthan High Court - Jodhpur
Chetanya Kumar Paliwal vs State Of Rajasthan on 14 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 722/2022

Chetanya Kumar Paliwal

----Petitioner Versus State Of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/02/2022

Call for case diary.

List on 21.2.2022.

In the meanwhile, no coercive action shall be taken

against the petitioner in connection with FIR No.68/2022

lodged at Police Station Sukher, Udaipur till the next date.

(VIJAY BISHNOI),J

34-msrathore/-

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