Esskay Fincorp Ltd vs State Of Rajasthan
2022 Latest Caselaw 2554 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 76/2020

Esskay Fincorp Ltd., Through Its Authorized Signatory Virendra Shekhawat, Having Its Registered Office At G-1 G-2, New Market, Khasa Kothi Circle, Jaipur - 302001.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Shakuntla Devi W/o Late Shri Mangi Lal Moga, 15, Utrada Baas, Haripur, Tehsil Taranagar, District Churu.

3. Sandeep Kumar S/o Late Shri Mangi Lal Moga, 15, Utrada Baas, Haripur, Tehsil Taranagar, District Churu.

4. Urmila D/o Late Shri Mangi Lal Moga, 15, Utrada Baas, Haripur, Tehsil Taranagar, District Churu.

----Respondents

For Petitioner(s) : Mr. Om Singh Chouhan For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/02/2022

Learned counsel of the petitioner has submitted that this

criminal misc. petition has rendered infructuous.

Accordingly, this criminal misc. petition is dismissed as

having become infructuous.

(VIJAY BISHNOI),J 1-Arun/-

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