Bharta Ram vs State Of Rajasthan
2022 Latest Caselaw 2471 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 501/2022

Bharta Ram S/o Sh. Hari Singh, Aged About 41 Years, Bhani Bhadra, Dist. Hanumangarh (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Bharat Bhushan Sharma S/o Purnchandra Sharma, R/o 8/113, Malviya Nagar, Jaipur, At Present Development Officer, Panchayat Samiti Bhadra, Dist. Hanumangarh.

----Respondents

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/02/2022

List on 16.02.2022 along with SB Criminal Misc. Petition No.

616/2022.

(VIJAY BISHNOI),J SURABHII/58

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