Ram Singh @ Ram Ji vs State
2022 Latest Caselaw 2469 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Writ Petition No. 540/2021

Ram Singh @ Ram Ji S/o Shri Ram Lakhan, Aged About 43 Years, R/o Arekhi, P.s. Kotwali, District Jalone U.p.

----Petitioner Versus

1. State, Dept. Of Home, Rajasthan, Jaipur.

2. The Director General Jail, Jaipur.

3. The District Collector, Chittorgarh.

4. The Superintendent, Central Jail, Udaipur.

----Respondents

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Mahipal Bishnoi, PP Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/02/2022

Learned counsel for the petitioner wants to withdraw this

criminal writ petition.

Hence, this criminal writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 146-Arun/-

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