Ganesha Ram vs State Of Rajasthan
2022 Latest Caselaw 2445 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 18062/2021

1. Ganesha Ram S/o Bhoma Ram, Aged About 39 Years, By Caste Jat, R/o Village Post Chitawa, Tehsil Kuchaman City, District Nagaur, Rajasthan.

2. Parmanand S/o Tulsidas Swami, Aged About 46 Years, By Caste Swami, R/o Village Post Chitawa, Tehsil Kuchaman City, District Nagaur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The District Collector, Nagaur, Rajasthan.

2. The District Supply Officer, Nagaur, Rajasthan.

----Respondents Connected With (2) S.B. Civil Writ Petition No. 18082/2021 Shrawan Singh S/o Shri Sawai Singh, Aged About 60 Years, By Caste Rajput, R/o Village Khorandi, Tehsil Nawa, District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The District Collector, Nagaur, Rajasthan.

2. The District Supply Officer, Nagaur, Rajasthan.

----Respondents (3) S.B. Civil Writ Petition No. 209/2022

1. Lala Ram S/o Shri Likhama Ram, Aged About 34 Years, By Caste Jat, R/o Village Bijapura, Gram Panchayat Maharajpura, Tehsil Nawa, District Nagaur, Rajasthan.

2. Bhopal S/o Shri Tulsidas Swami, Aged About 59 Years, By Caste Jat, R/o Birda Maharajpura, Tehsil Nawa, District Nagaur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The District Collector, Nagaur, Rajasthan.

(2 of 3) [CW-18062/2021]

2. The District Supply Officer, Nagaur, Rajasthan.

----Respondents (4) S.B. Civil Writ Petition No. 245/2022

1. Jalam Chand S/o Sugan Chand, Aged About 57 Years, Daymo Ka Mohalla, Gotan, District Nagaur, Rajasthan.

2. Kailash Chand S/o Banshi Lal, Aged About 50 Years, By Caste Brahmin, R/o Sikhwalo Ki Gali, Gotan, District Nagaur, Rajasthan.

3. Swaroop Ram S/o Narayan Ram, Aged About 50 Years, By Caste Brahmin, R/o Village Gotan, District Nagaur.

4. Ram Lal Khokhar S/o Bhanwar Lal Khokhar, Aged About 41 Years, By Caste Jat, Khokharon Ka Bas, Gotan, District Nagaur, Rajasthan.

5. Rewant Ram S/o Bheru Lal, Aged About 44 Years, By Caste Brahmin, Near Railway Fatak, Talanpur Road, Gotan, District Nagaur, Rajasthan.

6. Bhagirath S/o Sugan Chand, Aged About 40 Years, By Caste Brahmin, R/o Daymo Ka Mohalla, Gotan, District Nagaur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The District Collector, Nagaur, Rajasthan.

2. The District Supply Officer, Nagaur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manish Patel For Respondent(s) : Mr. Dinesh Jain

JUSTICE DINESH MEHTA

Order

10/02/2022

1. Mr. Manish Patel, learned counsel for the petitioners,

submitted that the issue involved in the present writ petitions is

squarely covered by the judgment dated 10.12.2012, passed by

(3 of 3) [CW-18062/2021]

Jaipur Bench of this Court in S.B. Civil Writ Petition

No.11913/2012 (Siyaram Meena Vs. State & Ors.).

2. Mr. Jain, learned counsel for the respondents, is not in a

position to dispute the aforesaid position of fact and law.

3. In the case of Siyaram Meena (supra), this Court has held

thus:-

"Consequently, I would dispose of the writ petition with the direction that until 500 ration cards are attached to Fair Price Shop being run by the petitioner, no other new Fair Price shop in the area be allotted to any other person. Thereafter the respondents shall be free to allot new Fair Price Shops in the area where the petitioner is operating."

4. The present writ petitions are also disposed of in light of the

aforesaid judgment and it is directed that until number of ration

cards attached to the petitioners' fair price shops exceed 500, no

new Fair Price Shop shall be allotted. If the number of ration cards

exceed 500, then the respondents shall be free to allot license for

new Fair Price Shops in the areas where the petitioners are

operating.

5. The stay applications also stand disposed.

(DINESH MEHTA),J 80-83-skm/-

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