Indubala Joshi vs State Of Rajasthan
2022 Latest Caselaw 2378 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1086/2022

Bela Ramawat

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With

S.B. Civil Writ Petition No. 14706/2021 Indubala Joshi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15786/2021 Rajesh Gaur

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr C.P. Trivedi, Mr Vinay Jain For Respondent(s) : Mr Vishal Jangid, DyGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

Learned counsel for the respondents is directed to produce

the Outward Register of the office of Joint Director, School

Education, Jodhpur Division, Jodhpur, in relation to orders

[email protected] f"k{[email protected]/;@tks/[email protected],@[email protected]@418 and

[email protected] f"k{[email protected]/;@tks/[email protected],@[email protected]@421 dated

30.09.2021 for perusal of the Court.

(2 of 2) [CW-1086/2022]

It would be required of the respondents to produce complete

Register from 23.09.2021 to 07.10.2021.

List on 11.02.2022.

(ARUN BHANSALI),J 144-146 MMA/-

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