Himanshu vs State Of Rajasthan
2022 Latest Caselaw 2358 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1883/2022

Sikander Ali S/o Farooq Ali, Aged About 26 Years, B/c Muslim, R/o Gali No. 3, Dhobi Talai, District Bikaner.

(At Present Lodged At Central Jail, Bikaner)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shree Kant Verma. For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

Mr. Vineet Jain, Sr. Adv. assisted by Mr. Pravin Vyas.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/02/2022

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J 69-prashant/-

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