Rafeek Khan vs State Of Rajasthan
2022 Latest Caselaw 2354 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 290/2022

1. Rafeek Khan S/o Shri Haneef Khan, Aged About 40 Years, R/o Station Gangrar, District Chittorgarh (Raj.)

2. Manohar Lal S/o Bheru Lal, Aged About 26 Years, R/o Phuliya Khurd, Bhilwara, Police Station Shahpura, District Bhilwara (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Narayan Lal S/o Shri Chatru Lal, B/c Ahir, R/o Jojeri Ka Kheda, Police Station Gangraj, District Chitorgarh (Raj.)

----Respondents

For Petitioner(s) : Mr. Kuldeep Sharma (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/02/2022

Learned counsel for the petitioners does not want to

press this criminal misc. petition.

Hence, this criminal misc. petition is dismissed as

not pressed.

(VIJAY BISHNOI),J

26-msrathore/-

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