Mohsin Qureshi vs Mohd. Khan And Ors
2022 Latest Caselaw 2245 Raj

(1 of 1) [CMA-3112/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3112/2017

Mohsin Qureshi

----Appellant Versus Mohd. Khan And Ors.

----Respondent

For Appellant(s) : Mr. RS Mankad through VC For Respondent(s) : Mr. Sunil Vyas, through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

At the oral request made by the counsel for the appellant,

service of notice upon respondent No.1 is hereby dispensed with.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 45-MS/-

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