United India Insurance Co. Ltd vs Sumant Agarwal
2022 Latest Caselaw 2244 Raj

(1 of 1) [CMA-3260/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3260/2018

United India Insurance Co. Ltd.

----Appellant Versus Sumant Agarwal

----Respondent

For Appellant(s) : Mr. TRS Sodha, through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

As per office report, record is still awaited.

Let reminder be sent to the court below for sending the

record.

(MANOJ KUMAR GARG),J 47-MS/-

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