Sheru @ Suresh vs State
2022 Latest Caselaw 2224 Raj

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1811/2022

Sheru @ Suresh S/o Jhabar Mal, Aged About 19 Years, R/o Bilana, Johada Bidasar, Police Station Balara, District Sikar. At Present Matrimonial House Fulera.

(At Present Lodged In Sub Jail Deedwana)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ravindra Kumar Acharya, through V.C.

For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

The petitioner has been arrested in connection with F.I.R.

No.12/2022, Police Station Moulasar, District Nagaur, for the

offences punishable under Sections 457, 380 IPC. He has

preferred this bail application under Section 439 Cr.P.C.

Learned counsel for the petitioner submits that the offences

alleged to have been committed by the petitioner are triable by

magistrate. The petitioner is in judicial custody and trial of the

case will take sufficient long time to be concluded. Therefore, the

benefit of bail should be granted to the accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

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case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Sheru @ Suresh S/o

Jhabar Mal, shall be released on bail in connection with F.I.R.

No.12/2022, Police Station Moulasar, District Nagaur provided he

executes a personal bond in a sum of Rs.1,00,000/- with two

sound and solvent sureties of Rs.50,000/- each to the satisfaction

of learned trial court for his appearance before that court on each

and every date of hearing and whenever called upon to do so till

the completion of the trial.

(MANOJ KUMAR GARG),J 75-prashant/Shahenshah-

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