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Poonamchand vs State Of Rajasthan
2022 Latest Caselaw 2156 Raj

Citation : 2022 Latest Caselaw 2156 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Poonamchand vs State Of Rajasthan on 7 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6062/2021

Poonamchand S/o Devchand Patel, Aged About 48 Years, R/o Jeevan Jyoti Industries Pvt. Ltd., S.p. 02, Udhog Vihar, Nh-8 Sukher, Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Kalu Ram Meena S/o Kanji Meena, R/o Masaro Ki Obari, Rishabhdev, Udaipur.

----Respondents

For Petitioner(s) : Mr. Manish Shishodia, Sr. Advocate assisted by Mr. Jaideep Saluja (through VC) For Respondent No.1 : Mr. Mahipal Bishnoi, PP For Respondent No.2 : Mr. Vikas Bijarnia (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/02/2022

List on 11.02.2022.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J Surabhii/12-

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