Madan Lal vs The State Of Rajasthan
2022 Latest Caselaw 2150 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 980/2020

Madan Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

None has joined on behalf of the petitioner on VC.

List the petition after four weeks.

(ARUN BHANSALI),J 67-MMA/-

Powered by TCPDF (www.tcpdf.org)