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Arvind Kumar And Ors vs State Of Raj. And Ors
2022 Latest Caselaw 2145 Raj

Citation : 2022 Latest Caselaw 2145 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Arvind Kumar And Ors vs State Of Raj. And Ors on 7 February, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9940/2012

Arvind Kumar And Ors

----Petitioner Versus State Of Raj. And Ors

----Respondent

For Petitioner(s) : Mr. V. S. Bhati for Dr. Nupur Bhati (through VC).

For Respondent(s) : None.

HON'BLE MS. JUSTICE REKHA BORANA

Order

07/02/2022

Learned counsel for the petitioner is directed to serve a copy

of the writ petition on Mr. Pankaj Sharma, AAG, who appears for

the respondent department.

Learned counsel for the petitioner submits that similar writ

petition being CWP No. 5462/2017 has been allowed vide

judgment dated 23.11.2017.

List the matter on 04.03.2022 along with CWP No.

5462/2017.

(REKHA BORANA),J 4-Sachin/-

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