Manohar Lal vs State Of Rajasthan
2022 Latest Caselaw 2144 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11943/2021

Manohar Lal S/o Shri Sona Ram, Aged About 55 Years, R/o Chainpura, Mandore, District Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Director General Of Police, Rajasthan, Jaipur.

2. The Inspector General Of Police, Jodhpur Range, Jodhpur.

3. The Superintendent Of Police, Pali, District Pali.

----Respondents

For Petitioner(s) : Mr Mahaveer Bishnoi (VC) For Respondent(s) : Mr Manish Vyas AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

An application has been filed by the petitioner seeking

withdrawal of the writ petition.

For the reasons indicated in the application, the same is

allowed.

The writ petition is dismissed as withdrawn.

(ARUN BHANSALI),J 75-MMA/-

Powered by TCPDF (www.tcpdf.org)