Dr. Hafizur Rehman vs State Of Rajasthan
2022 Latest Caselaw 2142 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15754/2021

Dr. Hafizur Rehman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rajeev Purohit (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Reply to the writ petition has not been filed so far.

List the petition on 24.02.2022.

Reply, if any, be filed by then.

(ARUN BHANSALI),J 13-MMA/-

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