Bheeya Ram Jajra vs State Of Rajasthan
2022 Latest Caselaw 2138 Raj

(1 of 1) [CW-16998/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16998/2021

Bheeya Ram Jajra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Sushil Bishnoi (VC) For Respondent(s) : Mr Pankaj Sharma (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

The counsel for the parties pray for time to make

submissions as to the fact whether Circular of 2016 and/or of

2019 have been taken into consideration when law has been laid

down not to restrict the candidate against whom criminal cases

are pending.

List the petition on 25.02.2022.

(ARUN BHANSALI),J 17-MMA/-

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