Suman Choudhary vs State Of Rajasthan
2022 Latest Caselaw 2134 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14749/2021

Suman Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr S.P. Sharma (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Learned counsel for the petitioner prays for time to make

submissions whether against the order dated 29.11.2021

(Annx.13) passed against the petitioner under rule 19 of the Rules

of 1958 an appeal under rule 23 of the Rules is maintainable?

List the petition on 22.02.2022.

(ARUN BHANSALI),J 9-MMA/-

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