Rajesh Kachhawah vs State Of Rajasthan
2022 Latest Caselaw 2130 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 2108/2022

Rajesh Kachhawah S/o Ramniwas Kachhawah, Aged About 36 Years, R/o Gandiyas Bass, Chennar, Tehsil And District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Rajasthan Medical Health And Family Welfare Department, Secretariat, Jaipur, Rajasthan.

2. The Director (Non-Gazetted), Rajasthan Medical And Health Services, Jaipur, Directorate, Tilak Marg, Swasth Bhawan, Jaipur.

3. Joint Director (Ajmer Zone), Rajasthan Medical And Health Services, Ajmer, Rajasthan.

4. Chief Medical And Health Officer, Nagaur, Swastha Bhavan, Bikaner Road, Near Hawai Patti, Nagaur, Rajasthan.

                                                                    ----Respondents


For Petitioner(s)           :     Mr Piyush Chouhan (VC)
For Respondent(s)           :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

A copy of the petition may be served upon Mr K.S. Rajpurohit

AAG, who may complete his instructions/file reply by the next

date.

List the petition on 22.02.2022.

In the meanwhile, the respondents shall not cancel the

candidature of the petitioner on account of non-counting of

(2 of 2) [CW-2108/2022]

Sundays & Holidays in the experience certificate for the purpose of

award of bonus marks.

Connect with SBCWP No.1507/2022

(ARUN BHANSALI),J 133-MMA/-

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