Smt. Pushpa Devi @ Rani vs The State Of Rajasthan
2022 Latest Caselaw 2065 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 47/2022

Smt. Pushpa Devi @ Rani

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Ratish Bhatnagar (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Learned counsel for the petitioner prays for time to do the

needful in terms of order dated 18.01.2022.

List after two weeks, as prayed.

(ARUN BHANSALI),J 20-MMA/-

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