Jeevan Singh vs State Of Rajasthan
2022 Latest Caselaw 2050 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1256/2022

Jeevan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Awar Dan Ujjwal (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Learned counsel for the petitioner prays for time to complete

instructions in the matter.

Time prayed for is allowed.

List the petition on 14.02.2022.

(ARUN BHANSALI),J 24-MMA/-

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