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Monika Kothari vs State Of Rajasthan
2022 Latest Caselaw 2048 Raj

Citation : 2022 Latest Caselaw 2048 Raj
Judgement Date : 5 February, 2022

Rajasthan High Court - Jodhpur
Monika Kothari vs State Of Rajasthan on 5 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1687/2019

Monika Kothari Spouse/o Anand Kothari, Aged About 37 Years, D/o Moti Lal B/c Jain R/o A-1, Sardarpura B Road, Jodhpur

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Anand Kothari S/o Rajendra Kothari, B/c Jain, R/o T-31, 2Nd Floor, Bul Temple, Main Road, Baswan Gudi, Banglore.

----Respondents

For Petitioner(s) : Dr. S.S. Jodha (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Dr. Harish Purohit for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2022

The application (Inward no. 01/22) for withdrawal of the

criminal misc. petition is considered and allowed.

Hence, this criminal misc. petition is dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J 68-Arun/-

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