Rohit Rathore vs Rajasthan Staff Selection Board
2022 Latest Caselaw 2012 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13499/2021

1. Rohit Rathore S/o Shri Nathmal Rathore, Aged About 26 Years, Bhakton Ki Gali Teliwara Chowk, District Bikaner.

2. Sanjay S/o Shri Bastiram, Aged About 20 Years, Sanjay Gandhi Colony A, Gali No. 2, Prtap Nagar, Jodhpur.

3. Satish Panwar S/o Shri Ramesh Panwar, Aged About 28 Years, Outside Chand Pole, Darjiyo Ki Bagechi, Jodhpur.

4. Sunil Kumar Rathore S/o Shri Badri Ram Rathore, Aged About 23 Years, Near Matarani Bhatiyani Temple, Indra Colony, Pratap Nagar, Jodhpur.

5. Anand Sankhala S/o Shri Rajesh Sankhala, Aged About 26 Years, K-139, Hudco Qtr. Pratap Nagar, Jodhpur.

6. Arun Rathore S/o Shri Asha Ram, Aged About 24 Years, Teliwara Chowk, Bhagto Ki Gali, Bikaner.

7. Deepika Gera D/o Shri Dogar Narayan Gera, Aged About 28 Years, Near Rankawat Bhawan, Outside Jassusar Gate, District Bikaner.

8. Jayram Saran S/o Shri Bhanwar Lal Saran, Aged About 25 Years, Plot No. 18, Saran Dairy, Opp. Kali Tanki, Vidhya Nagar, Behind Rto, Paota C Road, Jodhpur.

9. Chandramurti Bishnoi D/o Shri Virdhichand Bishnoi, Aged About 32 Years, Qtr No. C 56, Central Jail Campus, Ratanada, Jodhpur.

10. Om Prakash Bishnoi S/o Shri Dhanpat Ram, Aged About 36 Years, Sanjay Colony, Reliance Tower Ke Samne, Nagaur, District Nagaur.

11. Thanmal Songra S/o Shri Rameshwar Lal Songra, Aged About 26 Years, Indira Colony, Kacchi Basti, Prtap Nagar, Jodhpur.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Shreeji Nagar, Prithiviraj Colony, Durgapura, Jaipur.

2. The Principal Secretary, General Administration Department, Government Of Rajasthan, Secretariat, Jaipur.

(2 of 2) [CW-13499/2021]

3. The Secretary, Rajasthan Public Service Commission, Ajmer.

----Respondents

For Petitioner(s) : Mr Mahaveer Bishnoi (VC) For Respondent(s) : Mr Rajesh Punia (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

The application for early listing is allowed.

The matter is taken up for admission.

The issue raised in the present petition is identical to issue

raised in Kamal Kishore Sharma & another Vs Rajasthan Staff

Selection Board & others: SBCWP No.17122/2022, which has been

decided today.

Following the order passed in case of Kamal Kishore Sharma

(supra), present writ petition is also dismissed.

(ARUN BHANSALI),J 69-MMA/-

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