Hori Lal vs State
2022 Latest Caselaw 1868 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 253/2004

                                   Hori Lal
                                                                                                      ----Appellant
                                                                       Versus
                                   State
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta with Mr. Pramod Kumar Saini For Respondent(s) : Mr. N.S. Gurjar, Assistant Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

28/02/2022

Counsel for the appellant seeks time to argue the matter.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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