Balram @ Gallu vs State Of Rajsthan Through P P
2022 Latest Caselaw 1867 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 182/2018

                                   Balram @ Gallu
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajsthan Through P P
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajendra Singh Tanwar For Respondent(s) : Mr. N.S. Gurjar, Assistant Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

28/02/2022

Learned Assistant Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

List this matter on 15.03.2022.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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