Vikas Kumar S/O Shri Ramkumar B/C ... vs State Of Rajasthan
2022 Latest Caselaw 1855 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 283/2018

                                   Vikas Kumar S/o Shri Ramkumar
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 55/2019 Ramesh Kumar S/o Shri Nathu Ram

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Deepak Soni Mr. Sudesh Saini For Respondent(s) : Mr. N.S. Gurjar, Assistant Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

28/02/2022

A letter is received from the Court below with the request

that the record be sent to the Court below for disposal of an

application.

The record be sent forthwith with the further direction to the

Court below to resend the record after disposal of the application.

List these matters after three weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /10-11

Powered by TCPDF (www.tcpdf.org)