Bhinyaram vs State Of Rajasthan
2022 Latest Caselaw 1854 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5740/2021

Bhinyaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Firoz Khan, through VC For Respondent(s) : Mr. S.K. Bhati, PP Mr. Mahaveer Bhanwariya, for the complainant, through VC

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

04/02/2022

Lawyers are not physically appearing in the Court in view of

the unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

List the matter on 08.02.2022 as prayed.

(VINIT KUMAR MATHUR),J 4-praveen/-

Powered by TCPDF (www.tcpdf.org)