Rakesh vs State Of Rajasthan
2022 Latest Caselaw 1842 Raj

(1 of 1) [CW-1608/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1608/2022

Rakesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Narendra Singh Rajpurohit (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/02/2022

Learned counsel for the petitioner prays for time to complete

his instructions, as apparently the qualification for the post of

Fireman stands amended.

List the petition on 08.02.2022, as prayed.

(ARUN BHANSALI),J 33-MMA/-

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