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State Of Rajasthan vs M/S Yadav And Associates
2022 Latest Caselaw 1828 Raj

Citation : 2022 Latest Caselaw 1828 Raj
Judgement Date : 4 February, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S Yadav And Associates on 4 February, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Misc. Appeal No. 1560/2020

1. State Of Rajasthan, Through The Secretary, Department Of Water Resources, Jaipur.

2. The Chief Engineer, Department Of Water Resources, Jaipur

3. The Executive Engineer, Department Of Water Resources, Dam Division First, Mahi Pariyojna, Banswara (Raj.)

----Appellants Versus M/s Yadav And Associates, Class A Contractor, Registered Office At 1-J-42, Housing Board Colony, Banswara, Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG, Sr. Adv.

assisted by Ms. Akshiti Singhvi (through VC) For Respondent(s) : Mr. Suresh kumbhat (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order

04/02/2022

Learned counsel for the respondent Mr. Suresh Kumbhat has

submitted that pertaining to the same contract, another civil misc.

appeal No.1324/2020 filed on behalf of respondent is pending

consideration before this Court, therefore, this appeal may be

listed along with the above-referred appeal.

List on 18.02.2022 along with DB Civil Misc. Appeal

No.1324/2020 with the understanding that the respondent shall

not press the execution proceedings before the trial court till the

next date.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 3-Arun/-

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