Balveer Singh vs State Of Rajasthan
2022 Latest Caselaw 1765 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 814/2022

Balveer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rakesh Arora (VC) For Respondent(s) : Mr Pankaj Sharma AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Connect this petition with SBCWP No.821/2022.

List the matter on 05.02.2022.

(ARUN BHANSALI),J 106-MMA/-

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