Prithviraj Samariya vs State Of Rajasthan
2022 Latest Caselaw 1757 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1489/2022

Prithviraj Samariya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kuldeep Solanki (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Learned counsel for the petitioner prays for further time with

regard to order dated 28.01.2022.

List the petition on 09.02.2022, as prayed.

(ARUN BHANSALI),J 56-MMA/-

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