Sakal Chand Meena vs The State Of Rajasthan
2022 Latest Caselaw 1742 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14782/2021

Sakal Chand Meena

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Shambhoo Singh (VC) For Respondent(s) : Mr Abhishek Mehta (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Learned counsel for the respondent- Rajasthan Ganganagar

Sugar Mills prays for time to file reply.

Learned counsel for the petitioner pleads urgency in the

matter.

List the petition on 16.02.2022.

Reply, if any, be filed by the next date.

(ARUN BHANSALI),J 88-MMA/-

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