Tushar Tyagi vs State Of Rajasthan
2022 Latest Caselaw 1739 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1091/2022

Sagar Pepleja

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1184/2022 Kuldeep Singh Balla

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1525/2022 Tushar Tyagi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr O.P. Sangwa (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

List the petitions on 05.02.2022.

(ARUN BHANSALI),J 45-47 MMA/-

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